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[Cites 0, Cited by 0] [Section 44N(1)] [Section 44N] [Entire Act]

State of Odisha - Subsection

Section 44N(1)(a) in The Orissa Panchayat Samiti Act, 1959

(a)a person to stand or not to stand as or to withdraw from being a candidate, or to retire from contest at such election; or