Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(5) in The Foreigners Act, 1946 (5)Nothing in this section shall apply to the assumption or use—(a)of any name in pursuance of a *** licence or permission granted by the Central Government; or(b)by any married woman, of her husband’s name.
