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[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of Rajasthan - Subsection

Section 117(b) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(b)certificate in respect of each of the following is obtained from competent persons in the forms as mentioned below, namely:-
(i)in case of initial and periodical test and examination under Rule 99 and Rule 114 for-