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[Cites 0, Cited by 27] [Section 136(1)] [Section 136] [Entire Act]

Union of India - Subsection

Section 136(1)(b) in The Electricity Act, 2003

(b)stores, possesses or otherwise keeps in his premises, custody or control, any electric line, material or meter without the consent of the owner, whether or not the act is committed for profit or gain; or