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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Karnataka - Subsection

Section 44(3)(vi) in University of Horticultural Sciences Act, 2009

(vi)that where affiliation is sought in any branch of experimental science, that arrangements have been or will be made, within a stipulated time, in conformity with the Statutes, and Regulations for imparting instruction in the branch of science in a properly equipped laboratory or museum, experimental fields;