Rajasthan High Court - Jodhpur
Jagdish Adopted vs Smt. Leela And Ors on 13 August, 2019
Author: Sangeet Lodha
Bench: Sangeet Lodha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 4553/2016
Jagdish
----Petitioner
Versus
Smt. Leela & Ors.
----Respondent
For Petitioner(s) : Dr. Nupur Bhati.
HON'BLE MR. JUSTICE SANGEET LODHA
Order 13/08/2019 As per office report, learned counsel for the petitioner has not filed requisites for service upon the respondent No.7 since 10.07.2018.
Requisites may be put during the course of the day, failing which the writ petition shall stand dismissed without reference to the Court.
(SANGEET LODHA),J 14-DJ/-
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