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[Cites 0, Cited by 0] [Section 38Q] [Entire Act]

Union of India - Subsection

Section 38Q(3) in The Wild Life (Protection) Act, 1972

(3)The Fund referred to in sub-section (2) shall be applied for meeting salary, allowances and other remuneration of the members, officers and other employees of the Tiger Conservation Authority and the expenses of the Tiger Conservation Authority incurred in the discharge of its functions under this Chapter.