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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Himachal Pradesh - Subsection

Section 8(3)(i) in The Himachal Pradesh Roadside Land Control Act, 1968

(i)it shall not be necessary for land occupied by a place of worship, tomb, cenotaph, graveyard, grave or marghat to be included, and