Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! Download Court Copy [Cites 0, Cited by 0] Gujarat High Court Mustak Ahemad Abdul Rauf Pathan vs District Collector, Banaskantha on 4 October, 2024 Author: Nikhil S. Kariel Bench: Nikhil S. Kariel Too Many Request(s). Try again later.