Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Jammu-Kashmir - Subsection Section 21(a) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Act, 2014 (a)the provisions of the Act are given wide publicity through public media including the television, radio and the print, at regular intervals ;
