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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Uttarakhand - Subsection

Section 46(1)(a) in Uttarakhand Open University Act, 2005

(a)the first Vice Chancellor, the first Registrar and the first Finance Officer shall be appointed by the State Government and they shall be governed by the terms and conditions of service specified by the Statutes: