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State of Uttar Pradesh - Section

Section 71 in U.P. Revenue Code (Amendment) Act, 2016

71. Amendment of Section 94.

- In Section 94 of the said Code, in Hindi version, in clause (b), for the words ^^d`f'k esa izf'k{k.k nsus okys the words ^^d`f'k esa izf'k{k.k nsus okyh shall be substituted.