Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 12 in Pepsu Road Transport Corporation Rules, 1977 12. Casual vacancies. - All casual vacancies among the members shall be filled up as soon as conveniently may be in the manner provided in rule 3.
