Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Assam - Subsection Section 60(2) in The Assam Children Act, 1970 (2)With the coming into force of Assam Children Act, the Assam Borstal Institution Act will stand modified to the extent that it will apply to boys above the age of 16 years and girls above the age of 18 years.
