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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Punjab - Subsection

Section 33(b) in Punjab General Sales Tax Rules, 1949

(b)stating the period or the return period or periods in respect of which assessment is proposed, and he shall fix a date, ordinarily not less than 10 days after the date of service of the notice for producing such accounts and documents and for considering any objection which the dealer may prefer.