Section 10(38)(a) in The Income Tax Act, 1961

[Cites 0, Cited by 1] [Section 10(38)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(38)(a) in The Income Tax Act, 1961

(a)the transaction of sale of such equity share or unit is entered into on or after the date on which Chapter VII of the Finance (No. 2) Act, 2004 comes into force; and

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Union of India - Subsection

Section 10(38)(a) in The Income Tax Act, 1961