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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Assam - Subsection

Section 45(1) in Krishnaguru Adhyatmik Visvavidyalaya Act, 2017

(1)The Statement of Accounts of every completed financial year shall be placed for consideration of the court together with the Audit Report in the next year. For this purpose the accounts shall be audited by a firm of Charted Accountants subject to overall Audit Scrutiny by the Accountant General, Assam.