Delhi High Court - Orders
Keshav Datt vs South Asian University on 9 December, 2024
Author: Jyoti Singh
Bench: Jyoti Singh
$~70 & 71
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4580/2024 & CM APPL. 18786-87/2024
KESHAV DATT .....Petitioner
Through: None.
versus
SOUTH ASIAN UNIVERSITY .....Respondent
Through: Mr. Purushottam Sharma Tripathi and
Mr. Prakhar Singh, Advocates
71
+ W.P.(C) 8521/2024 & CM APPLs. 34988-89/2024
DR IRFANULLAH FAROOQI .....Petitioner
Through: None.
versus
SOUTH ASIAN UNIVERSITY .....Respondent
Through: Mr. Anuj Tyagi, Ms. Akshita
Agarwal, Advocates
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 09.12.2024
List on 12.03.2025.
JYOTI SINGH, J
DECEMBER 9, 2024/j
This is a digitally signed order.
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