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Delhi High Court - Orders

Keshav Datt vs South Asian University on 9 December, 2024

Author: Jyoti Singh

Bench: Jyoti Singh

                                    $~70 & 71
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 4580/2024 & CM APPL. 18786-87/2024
                                                KESHAV DATT                                                                   .....Petitioner
                                                                                      Through:                 None.

                                                                                      versus

                                                SOUTH ASIAN UNIVERSITY                    .....Respondent
                                                             Through: Mr. Purushottam Sharma Tripathi and
                                                             Mr. Prakhar Singh, Advocates
                                    71
                                    +           W.P.(C) 8521/2024 & CM APPLs. 34988-89/2024
                                                DR IRFANULLAH FAROOQI                                                         .....Petitioner
                                                                                      Through:                 None.

                                                                                      versus

                                                SOUTH ASIAN UNIVERSITY                                                         .....Respondent
                                                             Through: Mr. Anuj                                             Tyagi, Ms. Akshita
                                                             Agarwal, Advocates

                                                CORAM:
                                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                                                      ORDER
                                    %                                                 09.12.2024
                                                List on 12.03.2025.



                                                                                                                               JYOTI SINGH, J
                                    DECEMBER 9, 2024/j




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/12/2024 at 22:13:26