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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(7) in THE NATIONAL INSTITUTES OF FOOD TECHNOLOGY, ENTREPRENEURSHIP AND MANAGEMENT ACT, 2021

(7)The report of the evaluation and review under sub-section (5) shall be submitted by the Board to the Central Government along with an action taken report:Provided that the Central Government may after considering the report, give suggestions to the Board for further actions to be taken by it.