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State of Goa - Section

Section 28 in The Goa, Daman and Diu School Education Act, 1984

28. Protection of action taken in good faith.

- No suit, prosecution or other legal proceeding shall lie against the Administrator, Director or any other person authorised by the Administrator or Director for anything which is in good faith done or intended to be done in pursuance of this Act or any rule made thereunder.