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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Kerala - Subsection

Section 56(1) in Kerala University Act, 1974

(1)An application for affiliation to the University of any college [or for affiliation in new courses in any affiliated college] [Inserted by Act 29 of 1985, w.e.f. 18-11-1982.] shall be sent by the educational agency to the Registrar within such time and in such manner as may be prescribed by the Statutes.