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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(2)(i) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013

(i)the time within which and the form and manner in which returns and reports are to be made by the Authority to the Central Government under sub-section (1) of section 46;