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[Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(4)(a) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(a)where there are on the Board more than one University Department represented by its Head, the Head of such University Department as may be determined by the Vice-Chancellor shall be the Chairman of the Board;