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State of Uttarakhand - Section

Section 36 in Bar Council of Uttarakhand Nainital Amendment Rules, 2014

36. The Council may constitute any other Committee Temporarily. - All the committee except tho executive and finance committee shall be headed by the senior most member of the members duly elected from amongst the members of the council. All the decisions shall be taken by simple majority in the meeting of various committee, in the event of even numbers. The member in the chair uses his casting vote.