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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Sikkim - Subsection

Section 5(4) in Sikkim Ecology Fund and Environment Cess Act, 2005

(4)On any such other item having impact on environment directly or indirectly, at such rate or rates and on such conditions as may be prescribed by the State Government by notification.] [Substituted by Act No. 5 of 2008, dated 10.04.2008.]