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Union of India - Section

Section 75 in Bihar Reorganisation Act, 2000

75. Advisory Committees.

- The Central Government may by order establish one or more Advisory Committees for the purpose of assisting it in regard to
(a)the discharge of any of its functions under this Part; and
(b)the ensuring of fair and equitable treatment to all persons affected by the provisions of this Part and the proper consideration of any representations made by such persons.