Delhi High Court - Orders
Indupal Kaur Sehgal vs Dr. Davinder Pal Singh Rekhi & Ors on 17 May, 2023
Author: Siddharth Mridul
Bench: Siddharth Mridul, Talwant Singh
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 65/2023 & CM APPL. 25877/2023 (Exemption)
INDUPAL KAUR SEHGAL ..... Appellant
Through: Mr. Rajat Aneja, Ms. Aditi Shastri
and Dr. R.S. Sasan, Advocates.
versus
DR. DAVINDER PAL SINGH REKHI & ORS...... Respondents
Through: Mr. Sachin Chopra, Mr. Kamal
Bansal, Ms. Astha Gupta, Ms.
Monika Verma, Advocates for R-1
& 2.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 17.05.2023 CM APPL. 25877/2023 (Exemption) Exemption granted, subject to all just exceptions. The application stands disposed of accordingly. FAO(OS) 65/2023 Issue notice.
Mr. Sachin Chopra, learned counsel appearing on behalf of respondent nos.1 and 2 accepts notice and prays for time to place relevant documents on the record.
Let the same be placed on record within a period of four weeks from today, with an advance copy to learned counsel appearing on behalf of appellant.
FAO(OS) 65/2023 Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 10:08:39 Issue notice to respondent no.3, by all permissible modes, including through electronic mail, if available, returnable on 05.09.2023.
Copy of this order be uploaded on the website of this Court.
SIDDHARTH MRIDUL, J TALWANT SINGH, J MAY 17, 2023/nk Click here to check corrigendum, if any FAO(OS) 65/2023 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 10:08:39