Section 2 in The U.P. Advocates Social Security Fund Scheme Rules, 1989
2. Definitions.
- In these rules unless the context otherwise requires -(a)"Act" means the Uttar Pradesh Advocates Welfare Fund Act, 1974 ;(b)"Bar Association" means the Bar Association affiliated to the State Bar Council;(c)"Form" means a form appended to these Rules ;(d)"Member-Secretary" means the Member-Secretary of the Trustees Committee;(e)"Office" means the office of the Trustees Committee ;(f)"Scheme" means Advocates Social Security Fund Scheme.
