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State of Punjab - Section

Section 47 in Technical Specifications of HVAC Ordinary Bus

47. Statutory Requirement.

- The bus shall meet all statutory requirements in respect of each and every item of the bus. The manufacturer or body builder shall also get typed approval certificate etc. for bus and any other items from the testing agencies specified in the CMVR namely Vehicle Research and Development Establishment, Ahmednagar of the Ministry of Defence of the Government of India or Automotive Research Association of India, Pune or the Indian Institute of Petroleum, Dehradun as specified by the Central Government on the date of testing type approval. A certificate showing details of make/type/model of various units like engine, gear box/Automatic transmission system, clutch assembly, propeller shafts, rear axle, radiator, alternator starter, regulator; batteries, tyres, instruments on the panel air compressor shock absorbers, road springs etc. shall be furnished by manufacturer or body builder to the purchaser.