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State of Madhya Pradesh - Section

Section 66 in The M.P. Factories Rules, 1962

66. [ Precautions in lifting appliances. [Substituted by Notification No. 3688-4113-XVI, dated 1-6-1968.]

- All lifting machines, chains, ropes and lifting tackles except a fibre rope or fibre rope sling, which have been lengthened, altered or repaired by welding or otherwise, shall, before being again taken into use, be adequately retested and re-examined by a competent person and a certificate of such test and examination be obtained and particulars entered in the register kept in accordance with Rule 63.]