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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2) in Tamil Nadu Handloom and Handloom Silk Weaving Workers Social Security and Welfare Scheme, 2006

(2)A registered manual worker who fails to renew his registration shall cease to be a member automatically. No specific orders on the cessation of membership need be issued under this provision.