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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 36(4) in The Jammu and Kashmir Animal Diseases (Control), Act, 2006 (1949 A. D.)

(4)The rules made under this section shall, subject to the conditions of previous publication, be published in the Jammu and Kashmir Government Gazette.