Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act] State of Bihar - Subsection Section 77(2)(iii) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005 (iii)that no person shall be carried by the appliance referred to in such proviso except-