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Union of India - Section

Section 250 in The Navy (Pay And Allowances) Regulations, 1966

250. Admissibility for officers serving afloat.

- Officers of the rank of Lieutenant, Commander and below drawing substantive pay of less than one thousand rupees and appointed afloat may be allowed to draw advances for the purchase of motor cycle or scooter with the sanction of the administrative authority concerned subject to the terms and conditions laid down in regulations 247 to 249.Advance for the Purchase of Bicycles-Sailors