Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(3) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(3)The Secretary, with the approval of the Chairperson, may delegate to any Officer of the Commission any function required by these regulations or otherwise, to be exercised by the Secretary.