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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(ii) in Andhra Pradesh Rules for Construction and Regulation of Multiplex Complexes, 2007

(ii)The minimum abutting road width for a multiplex shall be 18 m existing. The abutting road has to be black-topped with minimum 2-land carriageway. Service roads are required for sites abutting 30 m and above roads and approach shall be allowed only through service road. The width of the service road shall be minimum 7m with minimum 2-lane black topped carriageway and shall be undertaken by the owners of such buildings to the extent of the width of their site.