Section 2(1)(a) in Telangana Tenancy and Agricultural Lands Act, 1950

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(a)"Agriculture" with its grammatical variations and cognate expressions includes:-

(i)horticulture,

(ii)the raising of crops, grass or garden produce,

(iii)dairy farming [*] [Amended by Act No.III of 1954.],

(iv)poultry farming and stock breeding's, [and] [Amended by Act No.III of 1954.]

(v)[grazing] [Amended by Act No.III of 1954.];

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