Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 477] [Entire Act] Bengal Presidency - Subsection Section 477(d) in Police Regulations, Bengal , 1943 (d)When money is put down by a party as security under section 513 of the Code of Criminal Procedure the Court officer shall deposit it promptly in the treasury for safe custody.
