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Telangana High Court

Molugu Ram Reddy 3 vs Molugu Suresh Chandra Reddy 32 Others on 12 October, 2022

Bench: Shameem Akther, Nagesh Bheemapaka

       THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
                         AND
     THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

     CIVIL MISCELLANEOUS APPEAL No.3214 OF 2003

JUDGMENT:

(Per Hon'ble Dr.SA,J) Heard both sides. Perused the record.

2. The appellants have already filed A.S.No.2265 of 2003 in relation to the subject matter of the appeal and the same is pending before this court.

3. The impugned order relates to allowing the application filed for rejection of plaint. An appeal lies against the impugned order. In view of the same, the civil miscellaneous appeal is not maintainable.

4. Accordingly, the Civil Miscellaneous Appeal is dismissed as not maintainable. There shall be no order as to costs.

Miscellaneous Petitions, if any, pending in this appeal shall stand closed. There shall be no order as to costs.

______________________ Dr. SHAMEEM AKTHER, J _______________________ NAGESH BHEEMAPAKA, J Date: 12.10.2022 ssp