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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in The National Green Tribunal (Practices and Procedure) Rules, 2011

(1)The Chairperson may constitute a bench of two or more members consisting of at least one Judicial Member and one Expert Member.[Provided that in exceptional circumstances the Chairperson may constitute a single Member Bench] [Inserted by Notification No. G.S.R. 1473(E), dated 1.12.2017 (w.e.f. 4.4.2011).].