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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(1) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(1)A superior officer may exercise all or any such power or perform all or any such duty as is assigned by the Act or the rules or by Directives to any member subordinate to him.