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Calcutta High Court (Appellete Side)

In Re.: Eastern India Motion Picture ... vs Sudesh Kumar Kaul & Others on 3 June, 2015

Author: Nishita Mhatre

Bench: Nishita Mhatre

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11 03.06.2015

rpan Ct. No.17 F.M.A. 1345 of 2013 AND In Re.: Eastern India Motion Picture Association & Anr.

Vs. Sudesh Kumar Kaul & Others The order challenged in this appeal has been passed on 11th December, 2012 with respect to the elections to the executive committee of the Eastern India Motion Picture Association for the year 2012-13. No orders have been obtained by the Appellants till today.

Nobody appears for the Appellants. The appeal is dismissed.

(Nishita Mhatre, J.) (Asha Arora, J.)