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Union of India - Section

Section 9 in The Electricity Regulatory Commissions Act, 1998

9.

/483[2nd July, 1998]An Act to provide for the establishment of a Central Electricity Regulatory Commission and State Electricity Regulatory Commissions, rationalisation of electricity tariff, transparent policies regarding subsidies, promotion of efficient and environmentally benign policies and for matters connected therewith or incidental thereto.Be it enacted by Parliament in the Forty-ninth Year of the Republic of India as follows:-