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State of Gujarat - Section

Section 20 in The Gujarat Rural Housing Board Act, 1972

20. Procedure of Committees.

(1)The Rural Housing Advisory Committee shall meet to discharge the functions assigned to it in such manner as may be directed by the State Government.
(2)Any other Committee appointed under sub-section (2) of section 18 shall meet to discharge the functions assigned to it in such manner as may be directed by the Board.Contracts