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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(b) in The M.P. Cinemas (Regulation) Rules, 1972

(b)"Appropriate Executive Engineer" as respects any existing or proposed cinema means the Executive Engineer having jurisdiction over the area within the limits of which such cinema is erected or, as the case may be proposed to be erected;