Section 6(4) in The Punjab Resumption of Jagirs Act, 1957
(4)Where the amount of compensation determined as payable under sub-section (2)-(a)exceeds one thousand rupees but does not exceed five thousand rupees, the Collector shall forward the claim to the Commissioner with his recommendation thereon;(b)exceeds five thousand rupees, the Collector shall forward the claim to the Financial Commissioner through the Commissioner with his recommendation thereon.
