Jammu & Kashmir High Court - Srinagar Bench
Mohammad Farooq Chechi vs Baramulla Central Coperative Bank Ltd on 25 August, 2023
Author: Tashi Rabstan
Bench: Tashi Rabstan
Sr. No. 22
Regular List
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(C) No.1351/2023
Mohammad Farooq Chechi. ...Petitioner(s)/Appellant(s)
Through: Mr. I. Sofi, Advocate
Vs.
Baramulla Central Coperative Bank Ltd. ...Respondent(s)
Through: Mr. Yasir Ahmad, Advocate for R3 & R4.
None for Respondent no. 1.
CORAM:
HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE
ORDER
25.08.2023 There is no representation on behalf of respondent no. 1. Await appearance.
List again on 15.09.2023. Meanwhile, response if any.
(RAJESH SEKHRI) (TASHI RABSTAN)
JUDGE JUDGE
SRINAGAR:
25.08.2023
Shaista