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Jammu & Kashmir High Court - Srinagar Bench

Mohammad Farooq Chechi vs Baramulla Central Coperative Bank Ltd on 25 August, 2023

Author: Tashi Rabstan

Bench: Tashi Rabstan

                                                           Sr. No. 22
                                                           Regular List

 IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR
                              WP(C) No.1351/2023

Mohammad Farooq Chechi.                            ...Petitioner(s)/Appellant(s)

Through:     Mr. I. Sofi, Advocate

                                        Vs.
Baramulla Central Coperative Bank Ltd.                       ...Respondent(s)

Through:     Mr. Yasir Ahmad, Advocate for R3 & R4.
             None for Respondent no. 1.

CORAM:

           HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
           HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE


                                     ORDER

25.08.2023 There is no representation on behalf of respondent no. 1. Await appearance.

List again on 15.09.2023. Meanwhile, response if any.



                     (RAJESH SEKHRI)                 (TASHI RABSTAN)
                              JUDGE                           JUDGE
SRINAGAR:
25.08.2023
Shaista