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Gujarat High Court

Hardy Exploration And Production ... vs Hindustan Oil Exploration Company ... on 28 September, 2020

Author: Biren Vaishnav

Bench: Biren Vaishnav

            C/IAAP/52/2020                                  ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/PETN. UNDER ARBITRATION ACT NO. 52 of 2020

==========================================================
           HARDY EXPLORATION AND PRODUCTION (INDIA) INC.
                              Versus
            HINDUSTAN OIL EXPLORATION COMPANY LIMITED
==========================================================
Appearance:
MANAN K PANERI(7959) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
==========================================================

  CORAM: HONOURABLE MR. JUSTICE BIREN VAISHNAV

                             Date : 28/09/2020

                              ORAL ORDER

Stand over to 6.10.2020.

(BIREN VAISHNAV, J) VATSAL / BIMAL Page 1 of 1 Downloaded on : Mon Sep 28 20:54:12 IST 2020