Gujarat High Court
Hardy Exploration And Production ... vs Hindustan Oil Exploration Company ... on 28 September, 2020
Author: Biren Vaishnav
Bench: Biren Vaishnav
C/IAAP/52/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/PETN. UNDER ARBITRATION ACT NO. 52 of 2020
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HARDY EXPLORATION AND PRODUCTION (INDIA) INC.
Versus
HINDUSTAN OIL EXPLORATION COMPANY LIMITED
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Appearance:
MANAN K PANERI(7959) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
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CORAM: HONOURABLE MR. JUSTICE BIREN VAISHNAV
Date : 28/09/2020
ORAL ORDER
Stand over to 6.10.2020.
(BIREN VAISHNAV, J) VATSAL / BIMAL Page 1 of 1 Downloaded on : Mon Sep 28 20:54:12 IST 2020