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Delhi High Court - Orders

Veena Bhatia vs Centre For Development Of Telematics ... on 20 March, 2023

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~122 & 123
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 11781/2019, CM APPL. 48356/2019
                                VEENA BHATIA                                  ..... Petitioner
                                                  Through:     Mr. Tariq Adeeb, Advocate.

                                                  versus

                                CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT)
                                & ORS                               ..... Respondent
                                             Through: Mr. Bhagvan Swarup Shukla,
                                             Central Government Standing Counsel with
                                             Mr. Vikrant, Advocate.
                                             Mr. Sandeep Chatterjee, Mr. S.K Maurya
                                             and Mr. Karan Sharma, Advocates.

                          123
                          +     W.P.(C) 11788/2019, CM APPL. 48366/2019
                                RASHMI JAIN                                     ..... Petitioner
                                                  Through:     Mr. Tariq Adeeb, Advocates

                                                  versus

                                CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT)
                                & ORS                                ..... Respondents
                                             Through: Mr. Bhagvan Swarup, Central
                                             Government Standing Counsel with Mr.
                                             Vikrant, Advocate.
                                             Mr. Sandeep Chatterjee, Mr. S.K Maurya
                                             and Mr. Karan Sharma, Advocates.

                                CORAM:
                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                  ORDER

% 20.03.2023 List on 17.04.2023.

JYOTI SINGH, J MARCH 20, 2023/SWATI Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:21.03.2023 15:14:36