Delhi High Court - Orders
Veena Bhatia vs Centre For Development Of Telematics ... on 20 March, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~122 & 123
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11781/2019, CM APPL. 48356/2019
VEENA BHATIA ..... Petitioner
Through: Mr. Tariq Adeeb, Advocate.
versus
CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT)
& ORS ..... Respondent
Through: Mr. Bhagvan Swarup Shukla,
Central Government Standing Counsel with
Mr. Vikrant, Advocate.
Mr. Sandeep Chatterjee, Mr. S.K Maurya
and Mr. Karan Sharma, Advocates.
123
+ W.P.(C) 11788/2019, CM APPL. 48366/2019
RASHMI JAIN ..... Petitioner
Through: Mr. Tariq Adeeb, Advocates
versus
CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT)
& ORS ..... Respondents
Through: Mr. Bhagvan Swarup, Central
Government Standing Counsel with Mr.
Vikrant, Advocate.
Mr. Sandeep Chatterjee, Mr. S.K Maurya
and Mr. Karan Sharma, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 20.03.2023 List on 17.04.2023.
JYOTI SINGH, J MARCH 20, 2023/SWATI Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:21.03.2023 15:14:36