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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Telangana - Subsection

Section 8(2)(iv) in Telangana Devadasis (Prohibition of Dedication) Rules, 2016

(iv)Declare the debt (bonded) if any or part of any debt (bonded) shall be deemed to have been extinguished as per the Bonded Labour System (Abolition) Act, 1976.